LAWS(ALL)-2014-1-463

ANAR SINGH Vs. STATE OF U P

Decided On January 31, 2014
ANAR SINGH Appellant
V/S
STATE OF U P Respondents

JUDGEMENT

(1.) HEARD Sri K.P. Shukla, for Anar Singh and Sri Y.K. Srivastav, for Vinod Kumar Kudesiya and Standing Counsel for the respondents.

(2.) WRIT - A No. - 18536 of 1999 has been filed by Anar Singh, against the order of Joint Director of Education, Agra, dated 26.03.1999, rejecting the representation of the petitioner, for promoting him on the post of 'Lecturer' (Commerce), in Avinashi Sahay Arya, Inter College, Etah.

(3.) WRIT - A No. - 75780 of 2005 has been filed by Vinod Kumar Kudesiya, against the order of District Inspector of School, Etah, dated 28.11.2005, granting 'Selection Grade' in the pay scale of L.T. Grade to Anar Singh, who was initially appointed in C.T. Grade, in Avinashi Sahay Arya, Inter College, Etah.