LAWS(ALL)-2014-9-326

KRIPA SHANKER PANDEY Vs. STATE OF U.P.

Decided On September 25, 2014
Kripa Shanker Pandey Appellant
V/S
STATE OF U.P. Respondents

JUDGEMENT

(1.) Heard Sri Satish Trivedi, Senior Advocate, assisted by Sri Abhishek Srivastava, counsel for the applicant, learned A.G.A. for the State and Sri Dileep Kumar and Sri Rajrshi Gupta, counsel for the opposite party.

(2.) By means of this application, the applicant Kripa Shanker Pandey @ Kripa Nand Pandey is seeking enlargement on bail in Special Sessions Trial No. 68 of 2011, State Vs. Dilip Mishra and others arising out of Case Crime No. 237 of 2010 under Sections 302, 307, 427, 429, 120B I.P.C. and Section 3/5 of Explosive Substance Act and Section 7 Criminal Law Amendment Act and Section 2/3 (1) U.P. Gangsters & Anti Social Activities (Prevention) Act, 1986, Police Station Kotwali, District Allahabad during the pendency of trial.

(3.) Brief facts of the case, according to the F.I.R., are that the complainant Kamal Kumar stated in his report that he is the cousin brother of Nand Gopal Gupta @ Nandi and for the last 4-5 years, he is living with Nand Gopal Gupta and looking after his business. Dilip Mishra, Block Pramukh, Chaka is a notorious criminal and having enmity with Nand Gopal Gupta @ Nandi. Rajesh Yadav and Kripa Shanker Pandey, who are the members of the gang of Dilip Mishra, told the first informant 4-5 days prior to the incident that they had managed everything and Dilip Mishra would get Nand Gopal Gupta @ Nandi murdered. It has been further stated that the complainant told all theses things to Nand Gopal Gupta @ Nandi, who said that he is a Cabinet Minister and is being provided security by the Government, as such he should not pay heed to the threats of Kripa Shanker Pandey and Rajesh Yadav. On 12.7.2010, the complainant was at the house of Nand Gopal Gupta @ Nandi situated at Bahadurganj. At 11 a.m. Nandi was going to the temple followed by the complainant. As soon as Nand Gopal Gupta @ Nandi reached the lane and proceeded towards the temple, his security guard Sanjai Singh, Press Reporter Vijay Pratap Singh and Rakesh Malviya started walking with Nand Gopal Gupta @ Nandi. He was also followed by his brother, P.S.O. Rathod and other people. As soon as Nand Gopal Gupta @ Nandi reached near his old house, there was a blast in a scooty parked therein causing serious injuries to Nand Gopal Gupta @ Nandi and his accompanying persons. The complainant took Sanjai Singh, Vijay Pratap, Rakesh Malviya, Nand Gopal Gupta @ Nandi and other injured to Jeevan Jyoti Hospital and admitted them. The complainant had full belief that this incident was given effect to by Dilip Mishra, Rajesh Yadav, Kripa Shanker Pandey and his men. In this incident, Nand Gopal Gupta @ Nandi was seriously injured, two persons lost their lives and some others were also injured.