RAMESH KUMAR JAISWAL Vs. STATE OF U.P.

Referred Judgements :-

WASU RAM V. R.L. SETHI [REFERRED TO]
ASHTOSH SHROTRIYA V. RAIS UDDIN [REFERRED TO]
JANKIRAM NARHARI V. DAMODHAR RAMCHANDRA [REFERRED TO]
HARIHAR BANERJI AND OTHERS V. RAMSHASHI ROY AND OTHERS [REFERRED TO]
D N BANERJI VS. P R MUKHERJEE [REFERRED TO]
WARYAM SINGH VS. AMARNATH [REFERRED TO]
NIBARAN CHANDRA BAG VS. MAHENDRA NATH CHUGHUL DECEASED AFTER HIM HIS HEIR AND LEGAL REPRESENTATIVE [REFERRED TO]
RUKUMANAND BAIROLIYA VS. STATE OF BIHAR [REFERRED TO]
PUWADA VENKATESWARA RAO VS. CHIDAMANA VENKATA RAMANA [REFERRED TO]
UNION OF INDIA VS. MOHAMMAD NAZIM [REFERRED TO]
GUJARAT STEEL TUBES LIMITED VS. GUJARAT STEEL TUBES MAZDOOR SABHA [REFERRED TO]
HARCHARAN SINGH VS. SHIVRANI [REFERRED TO]
MOHAMMAD YUNUS VS. MOHAMMAD MUSTAQIM [REFERRED TO]
GUJARAT ELECTRICITY BOARD VS. ATMARAM SUNGOMAL POSHANI [REFERRED TO]
ANIL KUMAR VS. NANAK CHANDRA VERMA [REFERRED TO]
JAGDISH SINGH VS. NATTHU SINGH [REFERRED TO]
LAXMIKANT REVCHAND BHOJWANI VS. PRATAPSING MOHANSINGH PARDESHI [REFERRED TO]
RELIANCE INDUSTRIES LIMITED VS. PRAVINBHAI JASBHAI PATEL [REFERRED TO]
PEPSI FOODS LIMITED VS. SPECIAL JUDICIAL MAGISTRATE [REFERRED TO]
RENA DREGO VS. LALCHAND SONI [REFERRED TO]
CHANDRABHUSHAN VS. BENI PRASAD [REFERRED TO]
VIRENDRA KASHINATH RAVAT VS. VINAYAK N JOSHI [REFERRED TO]
SAVITA CHEMICALS PRIVATE LIMITED VS. DYES AND CHEMICAL WORKERS UNION [REFERRED TO]
SAVITRABAI BHAUSAHEB KEVATE VS. RAICHAND DHANRAJ LUNJA [REFERRED TO]
AJAIB SINGH VS. SIRHIND CO OPERATIVE MARKETING CUM PROCESSING SERVICE SOCIETY LIMITED [REFERRED TO]
UNION OF INDIA VS. HIMMAT SINGH CHAHAR [REFERRED TO]
MOHAN AMBA PRASAD AGNIHOTRI VS. BHASKAR BALWANT AHER DEAD [REFERRED TO]
INDIAN OVERSEAS BANK VS. I O B STAFF CANTEEN WORKERS UNION [REFERRED TO]
STATE OF MAHARASHTRA VS. MILIND [REFERRED TO]
UNION OF INDIA VS. RAJENDRA PRABHU [REFERRED TO]
ESTRALLA RUBBER VS. DASS ESTATE PRIVATE LIMITED [REFERRED TO]
UNION OF INDIA VS. R K SHARMA [REFERRED TO]
OUSEPH MATHAI VS. M ABDUL KHADIR [REFERRED TO]
BASANT SINGH VS. ROMAN CATHOLIC MISSION [REFERRED TO]
DIVISIONAL CONTROLLER KSRTC VS. MAHADEVA SHETTY [REFERRED TO]
JASBIR SINGH VS. STATE OF PUNJAB [REFERRED TO]
ABDUL RAZAK VS. MANGESH RAJARAM WAGLE [REFERRED TO]
SHALINI SHYAM SHETTY VS. RAJENDRA SHANKAR PATIL [REFERRED TO]
TGN KUMAR VS. STATE OF KERALA [REFERRED TO]
SAMITTRI DEVI VS. SAMPURAN SINGH [REFERRED TO]
KOKKANDA B POONDACHA VS. K D GANAPATHI [REFERRED TO]
BANDARU SATYANARAYANA VS. IMANDI ANASUYA [REFERRED TO]
COMMANDANT 22 BATTALION VS. SURINDER KUMAR [REFERRED TO]
GANGA RAM VS. PHULWATI [REFERRED TO]
SHIV DUTT SINGH VS. RAM DASS [REFERRED TO]
JHABUL RAM VS. DISTRICT JUDGE BALLIA [REFERRED TO]
NOOR MOHAMMAD VS. XITH ADDL DISTT AND SESSIONS JUDGE KANPUR NAGAR [REFERRED TO]
SANTOSH KUMAR NAVMAN VS. RAJA AMAR PRATAP SINGH [REFERRED TO]
SUKUMAR GUHA VS. NARESH CHANDRA GHOSH [REFERRED TO]
RASIPURAM UNION MOTOR SERVICE LIMITED VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
VAMAN VITHAL KULKARNI VS. KHANDERAO RAMRAO SHOLAPURKAR [REFERRED TO]
Asa Ram VS. Ravi Prakash [REFERRED TO]
DALMIA JAIN AIRWAYS LTD. VS. SUKUMAR MUKHERJEE [REFERRED TO]