(1.) Sri Namit Srivastava, learned counsel has put in appearance on behalf of the respondents.
(2.) Heard Sri Arun Kumar Singh, learned counsel for the petitioner and Sri Namit Srivatava, learned counsel appearing for the respondents.
(3.) By means of this writ petition the petitioner has challenged the order of the District Judge rejecting his application for transfer of SCC Suit No. 21 of 2009 from the current court to any other court under Sec. 24 of the CPC.