(1.) THIS petition seeks the quashing of the order dated 15th January, 2013 by which the representation filed by the petitioner for payment of remuneration for the post of Angan Badi Sahayika has been rejected by the Child Development Project Officer.
(2.) THE decision was taken by the said officer pursuant to the directions issued by the Court on 22nd November, 2012 in Writ Petition No.60445 of 2012 and while rejecting the representation, the following points have been noted : -
(3.) LEARNED counsel for the petitioner submitted that in fact one post of Angan Badi Sahayika for the general category candidate had also been advertised along with the post for the OBC category candidate and as the petitioner had been selected in accordance with law, she is entitled for payment of remuneration.