LALIT KUMAR SHAKYA Vs. UNION OF INDIA

Referred Judgements :-

A.K. HOME CHAUDHARY V. NATIONAL TEXTILE CORPORATION U.P. LTD.,KANPUR [REFERRED TO]
GARHWAL JAL SANSTHAN KARMACHARI UNION AND ANOTHER V. STATE OF U.P. AND OTHERS [REFERRED TO]
ALOK KUMAR SINGH (DR.) AND 15 OTHERS V. STATE OF U.P. AND OTHERS [REFERRED TO]
AMAR NATH TIWARI V. STATE OF U.P. AND OTHERS [REFERRED TO]
KOSHAN LAL TANDON KUNJ BEHARI VS. UNION OF INDIA [REFERRED TO]
STATE OF MYSORE VS. P NARASINGA RAO [REFERRED TO]
EXECUTIVE COMMITTEE U P WAREHOUSING CORPORATION VS. CHANDRA KIRAN TYAGI [REFERRED TO]
STATE OF JAMMU AND KASHMIR VS. TRILOKI NATH KHOSA [REFERRED TO]
EXECUTIVE COMMITTEE OF VAISH DEGREE COLLEGE SHAMLI VS. LAKSHMI NARAIN [REFERRED TO]
J TIWARI VS. JWALA DEVI VIDYA MANDIR [REFERRED TO]
RANDHIR SINGH VS. UNION OF INDIA [REFERRED TO]
LIFE INSURANCE CORPORATION OF INDIA VS. ESCORTS LIMITED [REFERRED TO]
SHASHI KANT VS. STATE OF BIHAR [REFERRED TO]
FEDERATION OF ALL INDIA CUSTOMS AND CENTRAL EXCISE STENOGRAPHERS RECOGNISED VS. UNION OF INDIA [REFERRED TO]
JAIPAL NIAZ MOHAMMED PREM LATA HAZARI LAL VS. STATUE OF HARYANA [REFERRED TO]
STATE OF UTTAR PRADESH VS. J P CHAURASIA [REFERRED TO]
GRIH KALYAN KENDRA WORKERS UNION VS. UNION OF INDIA [REFERRED TO]
JAGHNATH VS. UNION OF INDIA [REFERRED TO]
SECRETARY FINANCE DEPARTMENT VS. WEST BENGAL REGISTRATION SERVICE ASSOCIATION [REFERRED TO]
SECRETARY FINANCE DEPARTMENT VS. WEST BENGAL REGISTRATION SERVICE ASSOCIATION [REFERRED TO]
L P AGARWAL VS. UNION OF INDIA [REFERRED TO]
DIRECTOR INSTITUTE OF MANAGEMENT DEVELOPMENT U P VS. PUSHPA SRIVASTAVA [REFERRED TO]
STATE OF MADHYA PRADESH VS. PRAMOD BHARTIYA [REFERRED TO]
P MURUGESAN VS. STATE OF TAMIL NADU [REFERRED TO]
SHYAM BABU VERMA VS. UNION OF INDIA [REFERRED TO]
UNION OF INDIA VS. DELHI JUDICIAL SERVICE ASSN [REFERRED TO]
SHERSINGH VS. UNION OF INDIA [REFERRED TO]
SITA DEVI VS. STATE OF HARYANA [REFERRED TO]
STATE OF HARYANA VS. JASMER SINGH [REFERRED TO]
STATE OF RAJASTHAN KUNJI RAMAN VS. KUNJI RAMAN:STATE OF RAJASTHAN [REFERRED TO]
UNION OF INDIA VS. PRADIP KUMAR DEY [REFERRED TO]
STATE OF PANJAB VS. GURDEEP KUMAR UPPAL [REFERRED TO]
STATE OF PANJAB VS. ISHAR SINGH [REFERRED TO]
STATE BANK OF INDIA VS. M R GANESH BABU [REFERRED TO]
STATE OF HARYANA VS. HARYANA CIVIL SECRETARIAT PERSONAL STAFF ASSOCIATION [REFERRED TO]
STATE OF ORISSA VS. BALARAM SAHU [REFERRED TO]
DEB NARAYNA SHYAM VS. STATE OF WEST BENGAL [REFERRED TO]
STATE OF HARYANA VS. CHARANJIT SINGH [REFERRED TO]
SECRETARY STATE OF KARNATAKA VS. UMADEVI [REFERRED TO]
UNION OF INDIA VS. MAHAJABEEN AKHTAR [REFERRED TO]
UNION OF INDIA VS. DINESHAN K K [REFERRED TO]
HARYANA STATE MINOR IRRIGATION TUBEWELLS CORPORATION VS. G S UPPAL [REFERRED TO]
PUNJAB STATE ELECTRICITY BOARD VS. JAGIWAN RAM [REFERRED TO]
HARYANA STATE ELECTRICITY BOARD VS. GULSHAN LAL [REFERRED TO]
FOOD CORPN OF INDIA VS. ASHIS KUMAR GANGULY [REFERRED TO]
STATE OF MADHYA PRADESH VS. RAMESH CHANDRA BAJPAI [REFERRED TO]
STATE OF MADHYA PRADESH VS. RAMESH CHANDRA BAJPAI [REFERRED TO]
STATE OF PUNJAB VS. SURJIT SINGH [REFERRED TO]
STATE OF PUNJAB VS. SURJIT SINGH [REFERRED TO]
A K BEHRA VS. UNION OF INDIA [REFERRED TO]
M S PATIL VS. GULBARGA UNIVERSITY [REFERRED TO]
STATE OF RAJASTHAN VS. DAYA LAL [REFERRED TO]
UNION TERRITORY ADMINISTRATION CHANDIGARH VS. MANJU MATHUR [REFERRED TO]
STATE OF ORISSA VS. MAMATA MOHANTY [REFERRED TO]
B M VARMA VS. STATE OF U P [REFERRED TO]
HUKUM CHAND GUPTA VS. DIRECTOR GENERAL, ICAR [REFERRED TO]
Vivek Kumar Mishra VS. State of U.P.and others [REFERRED TO]