BHAGWAT PRASAD Vs. STATE OF U P

Referred Judgements :-

CHAIRMAN,U.P. JAL NIGAM AND ANOTHER V. JASWANT SINGH AND ANOTHER [REFERRED TO]
RAM NARAIN SINGH V. STATE OF U.P. AND OTHERS [REFERRED TO]
SHIV NANDAN MAHTO V. STATE OF BIHAR AND OTHERS [REFERRED TO]
STATE OF WEST BENGAL V. BATA KRISHNA BURMAN [REFERRED TO]
P S MAHAL VS. UNION OF INDIA [REFERRED TO]
PALURU RAMKRISHNAIAH R D DEGAONKAR AND VS. UNION OF INDIA [REFERRED TO]
VIRENDER KUMAR GENERAL MANAGER NORTHERN RAILWAYS NEW DELHI VS. AVINASH CHANDRA CHADHA [REFERRED TO]
UNION OF INDIA VS. K V JANKIRAMAN [REFERRED TO]
VASANT RAO ROMAN VS. UNION OF INDIA [REFERRED TO]
SYNDICATE BANK CANARA BANK STATE BANK OF INDIA VS. K UMESH NAYAK:R JAMBUNATHAN:STATE BANK STAFF UNION [REFERRED TO]
SURJIT GHOSH VS. CHAIRMAN AND MANAGING DIRECTOR UNITED COMMERCIAL BANK [REFERRED TO]
SUDHA SHRIVASTAVA VS. COMPTROLLER AND AUDITOR GENERAL OF INDIA [REFERRED TO]
STATE OF HARYANA VS. O P GUPTA [REFERRED TO]
STATE BANK OF INDIA VS. ANJAN SANYAN [REFERRED TO]
FOOD CORPORATION OF INDIA VS. S N NAGARKAR [REFERRED TO]
SHAMBHU MURARI SINHA VS. PROJECT AND DEVELOPMENT INDIA LIMITED [REFERRED TO]
PUBLIC SERVICES TRIBNAL BAR ASSOCIATION VS. STATE OF UTTAR PRADESH [REFERRED TO]
A K SOUMINI VS. STATE BANK OF TRAVANCORE [REFERRED TO]
PUNJAB NATIONAL BANK VS. VIRENDER KUMAR GOEL [REFERRED TO]
KENDRIYA VIDYALAYA SANGATHAN VS. S C SHARMA [REFERRED TO]
GENERAL MANAGER HARYANA ROADWAYS VS. RUDHAN SINGH [REFERRED TO]
SRIKANTHA S M VS. BHARATH EARTH MOVERS LTD [REFERRED TO]
BALDEV SINGH VS. UNION OF INDIA [REFERRED TO]
HARWINDRA KUMAR VS. CHIEF ENGINEER KARMIK [REFERRED TO]
U P STATE BRASSWARE CORPORATION LTD VS. UDAI NARAIN PANDEY [REFERRED TO]
SECRETARY AKOLA TALUKA EDUCATION SOCIETY VS. SHIVAJI [REFERRED TO]
M D BALASAHEB DESAI SAHAKARI S K LTD VS. KASHINATH GANAPATI KAMBALE [REFERRED TO]
SHARDA SINGH VS. STATE OF U P [REFERRED TO]
GUJARAT AGRICULTURAL UNIVERSITY VS. ALL GUJARAT KAMDAR KARMACHARI UNION [REFERRED TO]
CHAIRMAN CUM M D COAL INDIA LTD VS. ANANTA SAHA [REFERRED TO]
RAM SWARUP SRIVASTAVA SRI PRABHU DAYAL SRIVASTAVA VS. ALLAHABAD DISTRICT COOPERATIVE BANK LIMITED [REFERRED TO]
Brijendra Prakash Kulshrestha VS. Director of Education,U.P.at Allahabad & Ors. [REFERRED TO]