NAGAR PALIKA PARISHAD Vs. LABOUR COURT

Referred Judgements :-

M/S. TULSIDAS PAUL V.THE SECOND LABOUR COURT,W.B. AND OTHERS [REFERRED TO]
STATE OF UTTAR PRADESH VS. RAJENDRA SINGH BUTOLA [REFERRED TO]
P V K DISTILLERY LTD. VS. MAHENDRA RAM [REFERRED TO]
DEVINDER SINGH VS. MUNICIPAL COUNCIL,SANAUR [REFERRED TO]
DEEPALI GUNDU SURWASE VS. KRANTI JUNIOR ADHYAPAK MAHAVIDYALAYA (D ED) AND OTHERS [REFERRED TO]
ASSAM OIL CO LIMITED NEW DELHI VS. ITS WORKMEN [REFERRED TO]
RUBY GENERAL INSURANCE COMPANY LIMITED VS. P P CHOPRA [REFERRED TO]
HINDUSTAN STEELS LIMITED ROURKELA VS. A K ROY [REFERRED TO]
L ROBERT DSOUZA VS. EXECUTIVE ENGINEER SOUTHERN RAILWAY [REFERRED TO]
MANAGER R B I BANGLORE VS. S MANI [REFERRED TO]
HARYANA STATE ELECTRONICS DEVELOPMENT CORPORATION LTD VS. MAMNI [REFERRED TO]
NAGAR MAHAPALIKA VS. STATE OF U P [REFERRED TO]
MUNICIPAL COUNCIL SUJANPUR VS. SURINDER KUMAR [REFERRED TO]
REGIONAL MANAGER SBI VS. MAHATMA MISHRA [REFERRED TO]
UTTRANCHAL FOREST DEVELOPMENT CORPORATION VS. M C JOSHI [REFERRED TO]
MADHYA PRADESH ADMINISTRATION VS. TRIBHUBAN [REFERRED TO]
HARYANA URBAN DEVELOPMENT AUTHORITY VS. OM PAL [REFERRED TO]
MAHBOOB DEEPAK VS. NAGAR PANCHYAT GAJRAULA [REFERRED TO]
TELECOM DISTRICT MANAGER VS. KESHAB DEB [REFERRED TO]
TALWARA COOP CREDIT AND SERVICE SOCIETY LTD VS. SUSHIL KUMAR [REFERRED TO]
JAGBIR SINGH VS. HARYANA STATE AGRICULTURE MARKETING BOARD [REFERRED TO]
HARJINDER SINGH VS. PUNJAB STATE WAREHOUSING CORPORATION [REFERRED TO]
SENIOR SUPERINTENDENT TELEGRAPH TRAFFIC BHOPAL VS. SANTOSH KUMAR SEAL [REFERRED TO]
DEVINDER SINGH VS. MUNICIPAL COUNCIL SANAUR [REFERRED TO]
BHARAT SANCHAR NIGAM LTD VS. SEWA RAM [REFERRED TO]