CHARAN SINGH Vs. NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY

Referred Judgements :-

MODERN FOOD INDUSTRIES (INDIA) LTD AND ANOTHER VS. SCHIDANAND DASS AND ANOTHER [REFERRED TO]
CENTURY FLOUR MILLS LIMITED V. S. SUPPIAH AND ORS. [REFERRED TO]
SUKHDEV SINGH VS. HONBLE C J S TEJA SINGH AND THE HONBLE JUDGES OF THE PEPSU HIGH COURT AT PATIALA [REFERRED TO]
MOHAMMAD IDRIS VS. RUSTAM JEHANGIR BABUJI [REFERRED TO]
STATE OF JAMMU AND KASHMIR VS. MOHAMMAD YAQOOB KHAN [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. SKIPPER CONSTRUCTION CO PRIVATE LIMITED [REFERRED TO]
BALDEVBHAI GOPALBHAI PATEL VS. K M V COOP HSG SOCIETY LIMITED [REFERRED TO]
STATE OF ORISSA VS. ASWINI KUMAR BALIARSINGH [REFERRED TO]
PROVINCIAL MEDICAL SERVICES ASSOCIATION VS. STATE OF U P [REFERRED TO]
SATISH CHANDRA MAITY VS. SAILA BALA DASSI [REFERRED TO]
SUJIT PAL VS. PRABIR KUMAR SUN [REFERRED TO]
KOCHIRA KRISHNAN VS. JOSEPH DESOUZA [REFERRED TO]
VIDYA CHARAN SHUKLA VS. TAMIL NADU OLYMPIC ASSOCIATION [REFERRED TO]
LAKSHMIKUTTY AMMA RETNAMMA VS. P N KRISHNA PILLAI [REFERRED TO]
MAGNA VS. RUSTAM [REFERRED TO]
STATE OF BIHAR VS. USHA DEVI [REFERRED TO]
Hari Nandan Agrawal and another VS. S.N. Pandita and others [REFERRED TO]
RITA YATI AND ANOTHER VS. MURARI GIRI AND OTHERS [REFERRED TO]