(1.) No report about service of notices upon opposite parties no. 1 to 3 is on record. But parcha has been filed on behalf of opposite parties which is kept at flag 'A'.
(2.) None is present on behalf of revisionist in the revised list.
(3.) Hence I heard learned A.G.A..
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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