RAMA KANT Vs. STATE OF U.P.

JUDGEMENT

(1.) Heard Shri Ashok Khare, learned senior counsel assisted by Shri Barrister Singh, for the petitioner, Shri R.K. Ojha, leaned senior counsel assisted by Shri Yogesh Kumar Singh for respondent no.6 and Shri Manoj Kumar for respondent no.7.

(2.) A counter affidavit has been filed on behalf of respondent no.6 by Shri R.K. Ojha along with Shri Yogesh Kumar Singh.

(3.) Notice on behalf of respondent no.1 has been accepted by learned Standing Counsel whereas notice on behalf of respondents no.2 to 4 has been accepted by Shri Vivek Verma.