(1.) Heard Sri Akhilesh Kumar Singh, learned counsel for the petitioner and Sri Vikas Budhwar for the respondent-Bharat Petroleum Corporation.
(2.) This petition was entertained and notices were issued on 4.10.2013 calling upon the respondents to file a counter affidavit. No counter affidavit has been filed on behalf of the respondents and Sri Budhwar further prays for time to file counter affidavit. We are not inclined to grant any further time for the trivial nature of the dispute which is involved in the present case as would be evident from the facts narrated hereinafter.
(3.) The petitioner spells his first name as Bipin. The same letters are indicated in the High School and Intermediate certificates of the petitioner which are also on record.