SHAHZAD Vs. STATE OF U P

JUDGEMENT

(1.) Learned counsel for the revisionists appeared. Learned AGA appeared for opposite party nos. 1 and 2. Sri Sunil Kumar Singh appeared for respondent no. 3, complainant Dilshad.

(2.) Short counter affidavit filed today by learned counsel for the opposite party no. 3 is taken on record.

(3.) Learned counsel for the parties submitted that they are ready to make final arguments. Revision should be disposed off finally at this stage.