GULAB STORE Vs. STATE OF U P

JUDGEMENT

(1.) HEARD Sri Manish Goyal, learned counsel for the petitioner, Sri P.N. Saxena, learned Senior Counsel appearing for the respondent no. 5 and learned Standing Counsel appearing on behalf of the respondent nos. 1, 2, 3 and 4.

(2.) BY means of the present writ petition, the petitioner has challenged the order dated 31.01.2013 passed by Sri Deepak Trivedi, Principal Secretary (Food and Civil Supplies), Government of U.P.

(3.) THE brief facts of the case are as follows :