KRISHI UTPADAN MANDI SAMITI Vs. KHUSHI RAM

Referred Judgements :-

KISAN UTPADAN MANDI SAMITI,JHANSI V. STATE OF U.P. [REFRERRED TO]
LILA GHOSH V. STATE OF WEST BENGAL [REFRERRED TO]
VYRICHERLA NARAYANA GAJAPATIRAJU V. REVENUE DIVISIONAL OFFICER,VIZAGAPATAM [REFRERRED TO]
COLLECTOR OF LAKHIMPUR VS. BHUBAN CHANDRA DUTTA [REFRERRED TO]
PRITHVI RAJ TANEJA VS. STATE OF MADHYA PRADESH [REFRERRED TO]
KAUSALYA DEVI BOGRA SYED YUSLJFUDDIN SYED ZIAUDDIN VS. LAND ACQUISITION OFFICER AURANGABAD:STATE OF MAHARASHTRA [REFRERRED TO]
CHIMANLAL HARGOVINDDAS VS. SPECIAL LAND ACQUISITION OFFICER POONA [REFRERRED TO]
SURESH KUMAR VS. TOWN IMPROVEMENT TRUST BHOPAL [REFRERRED TO]
JAWAJEE NAGNATHAM VS. REVENUE DIVISIONAL OFFICER ADILABAD A P [REFRERRED TO]
UNION OF INDIA V. RAM PHOOL [REFRERRED TO]
UNION OF INDIA V. ZILA SINGH [REFRERRED TO]
LAND ACQUISITION OFFICER KAMMARAPALLY VILLAGE NIZAMABAD DISTRICT ANDHRA PRADESH VS. NOOKALA RAJAMALLU [REFRERRED TO]
KRISHI UTPADAN MANDI SAMITI SAHASWAN DISTRICT VS. BIPIN KUMAR [REFRERRED TO]
BASDEO SINGH VS. STATE OF U P [REFRERRED TO]