SUBHASH CHANDRA Vs. STATE OF U P

Referred Judgements :-

SEAFORD COURT ESTATES LTD. V. ASHER [REFERRED TO]
ALL INDIA JUDGES ASSOCIATIONS V. UNION OF INDIA AND OTHERS [REFERRED TO]
RAMESHWAR DAYAL UNION OF INDIA AND 0M DUTT SHARMA AND B D PATHAK VS. STALE OF PUNJAB:STALE OF PUNJAB [REFERRED TO]
CHANDRA MOHAN VS. STATE OF UTTAR PRADESH [REFERRED TO]
STATE OF ASSAM VS. HORIZON UNION [REFERRED TO]
E P ROYAPPA VS. STATE OF TAMIL NADU [REFERRED TO]
MANEKA GANDHI VS. UNION OF INDIA [REFERRED TO]
AJAY HASIA VS. KHAUID MUJIB SEHRAVARDI [REFERRED TO]
MAHARAO SAHIB SHRI BHIM SINGHJI ANANTALAKSHMI PATHABI RAMASHRRMA YOTURI JODHAN REAL ESTATE DEVELOPMENT CO PRIVATE LIMITED RAJENDRA GARG SHAMSHUL ISLAM VS. UNION OF INDIA [REFERRED TO]
D S NAKARA VS. UNION OF INDIA [REFERRED TO]
SATYA NARATN SINGH NARESHCHANDRADUBEY RAVINDRA NATH VERMA VS. HIGH COURT OF JUDICATURE AT ALLAHABAD:HIGH COURT OF JUDICATURE AT ALLAHABAD:HIGH COURT OF JUDICATURE AT ALLAHABAD [REFERRED TO]
SECRETARY REGIONAL TRANSPORT AUTHORITY BANGALORE VS. D P SHARMA [REFERRED TO]
P MAHENDRAN MALTEESH Y ANNIGERI VS. STATE OF KARNATAKA [REFERRED TO]
S GOPAL REDDY VS. STATE OF ANDHRA PRADESH [REFERRED TO]
MUBARAK MAZDOOR VS. K K BANERJI [REFERRED TO]
K NAGA RAJA VS. SUPERINTENDING ENGINEER IRRIGATION DEPARTT CHITTOOR [REFERRED TO]
BASANT LAL MALHOTRA VS. STATE OF PUNJAB [REFERRED TO]
Behariji Dass, Civil and Sessions Judge, Sultanpur and others VS. Chandra Mohan, Civil and Sessions Judge, Fatehpur, and others [REFERRED TO]