AHSAN ALI Vs. STATE OF U P

JUDGEMENT

(1.) As to who should have been promoted to the newly created post of Lecturer in Biology is the controversy involved in all these three petitions and, therefore, they are being decided by a common judgment.

(2.) Writ Petition No. 19230 of 1999 has been filed by Ahsan Ali for quashing the order dated 10.12.1998 passed by the District Inspector of Schools, Etawah by which the promotion of Shyam Babu Mishra (respondent No. 6) as a Lecturer in Biology w.e.f. 1.9.1975 has been recognised.

(3.) Writ Petition No. 29412 of 2000 has been filed by Shyam Babu Mishra for quashing the order dated 24.5.2000 passed by the District Inspector of Schools, Etawah by which it has been directed that the petitioner shall be paid the salary of Assistant Teacher in the L.T. grade. Ahsan Ali has been arrayed as respondent No. 5 in this petition and a direction has also been sought upon the respondent Nos. 1 to 3 to restrain respondent No. 5 Ahsan Ali from working as ad hoc Lecturer in Civics.