PADAM NAYAN GUPTA Vs. STATE OF U P

JUDGEMENT

(1.) Heard Sri R.N. Yadav on behalf of the petitioner and Learned Standing Counsel on behalf of respondent Nos. 1 to 5.

(2.) Petitioner Padam Nayan Gupta, claiming himself to be the live members of the Committee of Management of Smith Inter College, Ajmatgarh, district Azamgarh, has filed this petition for writ of mandamus directing the respondents to deliver the charge of the post of Manager of the institution to the petitioner in compliance of the order passed by the Deputy Director of Education dated 21.11.1991 and in accordance with the scheme of administration of the institution as was then applicable.

(3.) I have heard counsel for the parties and have gone through the records of the writ petition.