(1.) Heard Sri Pankaj Agrawal advocate on behalf of the petitioner and learned standing counsel on behalf of the respondent Nos. 1 and 3.
(2.) It is not necessary to issue notice to respondent Nos. 2 and 4 in view of the order proposed to be passed by this Court today.
(3.) The petitioner has filed present writ petition against the order of the Director, Prashikshan Evam Sevayojan, U. P., Lucknow, dated 15th July, 2004, whereby the objections filed by the petitioner in pursuance of the order of this Court dated 17.11.2003, passed in Civil Misc. Writ Petition No. 7830 of 2003, have been rejected only on the ground that the same has not been filed within two weeks as was directed under order of this Court dated 17.11.2003, which has been enclosed as Annexure-10 to the writ petition.