NATIONAL INSURANCE CO LIMITED Vs. JAI PRAKASH TRIPATHI

JUDGEMENT

(1.) Heard Mr. Anand Kumar Sinha, on behalf of the appellant as well as Mr. M.D. Misra, on behalf of claimants-respondents.

(2.) Alok Kumar Tripathi, son of Jai Prakash Tripathi claimant/respondent No. 1, aged about 18 years and student of B.A. 1st year in Evening Christian College, Allahabad, while he was going on road near Railway Bridge of Indian Oil, Jhalwa Road, Police Station, Dhomanganj, Allahabad was hit by a tanker registration No. USB 4634 and died while he was taken to the hospital. A copy of the claim petition has been annexed as Annexure 1 to the affidavit sworn by K.K. Singh, employee of National Insurance Co. Ltd. in support of the stay application filed in the present first appeal from order.

(3.) In column No. 7 of the claim petition, names of the claimants have been disclosed as: (1) Jai Prakash Tripathi aged 37 years (father); (2) Suman Tripathi aged 35 years (mother); (3) Renu Tripathi aged 16 years (sister); (4) Amit Kumar Tripathi aged 13 years (brother).