ASHOK KUMAR AGRAWAL Vs. STATE OF U P

Referred Judgements :-

AMALGAMATED TEA ESTATE V. STATE OF KERALA [REFERRED TO]
R.K.GARG V. UNION OF INDIA [REFERRED TO]
LALLOOJI AND SONS V. STATE OF U. P. AND ORS. [REFERRED TO]
STATE OF M. P. V. BHOPAL SUGAR INDUSTRIES [REFERRED TO]
ORIENT WEAVING MILLS PRIVATE LIMITED VS. UNION OF INDIA [REFERRED TO]
EAST INDIA TOBACCO CO VS. STATE OF ANDHRA PRADESH; IN BOTH THE APPEALS [REFERRED TO]
GOPAL NARAIN VS. STATE OF UTTAR PRADESH [REFERRED TO]
KHYERBARI TEA CO LIMITED KHYERBARI TEA CO LIMITED VS. STATE OF ASSAM:DESSAI AND PARBUTTIA TEA CO LTD [REFERRED TO]
N VENUGOPALA RAVI VARMA RAJAH VS. UNION OF INDIA [REFERRED TO]
T G VENKATARAMAN VS. STATE OF MADRAS [REFERRED TO]
ANANT MILLS COMPANY LIMITED ARYODAYA SPG AND WVG MILLS COMPANY LIMITED MUNICIPAL CORPN OF CITY OF AHMEDABAD STATE OF GUJARAT ARYODAYA SPG AND WVG MILLS COMPANY LIMITED VS. STATE OF GUJARAT:THE ANANT MILLS CO LTD:THE MUNICIPAL CORPN OF THE CITY OF AHMEDABAD:THE MUNICIPAL CORPORATION OF THE CITY OF AHMEDABAD [REFERRED TO]
INCOME TAX OFFICER SHILLONG VS. R TAKIN ROY RYMBAI [REFERRED TO]
MALWA BUS SERVICE PRIVATE LIMITED VS. STATE OF PUNJAB [REFERRED TO]