PRATAP SINGH Vs. DIRECTOR OF EDUCATION SECONDARY

JUDGEMENT

(1.) Heard Sri R. K. Pandey on behalf of the petitioner, learned standing counsel on behalf of respondent Nos. 1 to 3, Sri R. S. Mishra on behalf of respondent No. 4 and Sri Vinod Kumar Singh on behalf of respondent No. 6. No body is present on behalf of respondent No. 5.

(2.) Petitioner Pratap Singh, who claims to have been appointed as ad hoc Principal of the Sarvodaya Inter College Banboee, district Bulandshahr, has filed this writ petition against the recommendation of the U. P. Secondary Education Services Selections Board dated 15.4.1997, as also against the order of the District Inspector of Schools passed in compliance of the order of Director of Education (Secondary) dated 22.1.1999 recommending the name of respondent No. 6 namely Baljeet Singh for the post of Principal of Sarvodaya Inter College.

(3.) Various facts and grounds have been raised on behalf of the petitioner for challenging the said selections of respondent No. 6.