LAWS(ALL)-2004-3-79

UMA NATH SINGH Vs. RAMA SHANKAR MISHRA

Decided On March 15, 2004
UMA NATH SINGH Appellant
V/S
RAMA SHANKAR MISHRA Respondents

JUDGEMENT

(1.) This special appeal has been filed against an order dated 20th March, 2001 passed by a learned Judge of this Court in Civil Misc. Writ Petition No. 23063 of 2000.

(2.) A preliminary objection was raised by Mr. Shashi Nandan, learned Advocate appearing for the private respondent regarding maintainability of the special appeal challenging the aforesaid order.

(3.) We have heard Mr. Shashti Nandan, learned Advocate appearing for the private respondent and Dr. R.G. Padia, learned Advocate appearing for the appellant and have also perused the materials available on record including the judgment and order of the learned Judge which is under challenge in this special appeal.