DEVENDRA MOHAN Vs. STATE OF U P

Referred Judgements :-

SRI MAHANT GOVIND RAO V. SITA RAM KESHO [REFERRED TO]
HANUWANT SINGH RAWAT V. RAJPUTANA AUTOMOBILES,AJMER [REFERRED TO]
NAGAPPA V. GURUDAYAL SINGH AND ORS. [REFERRED TO]
RADHIKA DEVI V. BAJRANGI SINGH [REFERRED TO]
TROJAN AND COMPANY VS. RM N N NAGAPPA CHETTIAR [REFERRED TO]
PIRGONDA HONGONDA PATIL VS. KALGONDA SHIDGONDA PATIL [REFERRED TO]
NANDURI YOGANANDA LAKSHMINARASIMHACHARI VS. AGASTHE SWARASWAMIVARU [REFERRED TO]
MUNICIPAL CORPORATION OF GREATER BOMBAY VS. LALA PANCHAM [REFERRED TO]
ARJUN SINGH VS. MOHINDRA KUMAR [REFERRED TO]
GAURI SHANKER VS. HINDUSTAN TRUST PRIVATE LIMITED [REFERRED TO]
GANGA BAI VS. VIJAY KUMAR [REFERRED TO]
MODI SPINNING AND WEAVING MILLS COMPANY LIMITED VS. LADHA RAM AND CO [REFERRED TO]
GANESH TRADING CO VS. MOJI RAM [REFERRED TO]
PANDIT ISHWARDAS VS. STATE OF MADHYA PRADESH [REFERRED TO]
UNION OF INDIA VS. SURJIT SINGH ATWAL [REFERRED TO]
MULK RAJ BATRA VS. DISTRICT JUDGE DEHRA DUN [REFERRED TO]
VINEET KUMAR VS. MANGAL SAIN WADHERA [REFERRED TO]
JAGDISH SINGH VS. NATTHU SINGH [REFERRED TO]
MUNI LAL VS. ORIENTAL FIRE AND GENERAL INSURANCE COMPANY LIMITED [REFERRED TO]
G NAGAMMA VS. SIROMANAMMA [REFERRED TO]
HEERALAL VS. KALYANMAL [REFERRED TO]
B K N PILLAI VS. P PILLAI [REFERRED TO]
RAGU THILAK D JOHN VS. RAYAPPAN [REFERRED TO]
DONDAPATI NARAYANA REDDY VS. DUGGIREDDY VENKATANARAYANA REDDY [REFERRED TO]
ESTRALLA RUBBER VS. DASS ESTATE PRIVATE LIMITED [REFERRED TO]
SIDDALINGAMMA VS. MAMTHA SHOENOY [REFERRED TO]
OM PRAKASH GUPTA VS. RANBIR B GOYAL [REFERRED TO]
GURDIYAL SINGH VS. RAJ KUMAR ANEJA [REFERRED TO]
FRITIZ T M CLEMENT VS. SUDHAKAR NADAR [REFERRED TO]
JAYANTI ROY VS. DASS ESTATES PRIVATE LIMITED [REFERRED TO]
SAMPATH KUMAR VS. AYYAKANNU [REFERRED TO]
BHAGAVATULA GOPALAKRISHNAMURTHI VS. DHULIPALLA SREEDHARA RAO [REFERRED TO]