ANAND PRADHAN AND OTHERS Vs. VICE

Referred Judgements :-

<RC>1993(3) UPLBEC 1663</RC> ALLAHABAD HIGH COURT <JGN>SUDHIR NARAYAN</JGN> <AT>CIVIL MISC. WRIT PETITION NO. 40620 OF 1992.</AT> 16.09.1993 16.9.1993 ANAND PRADHAN AND OTHERS ABHAI NARAIN JAISWAL - PETITIONER UJJAVAL RAJAN JHA - PETITIONER VIJAY KUMAR AND ANOTHER - PETITIONERS RATNAKAR TRIPATHI - PETITIONER UPENDRA SINGH ALIAS SHAKTI SINGH - PETITIONER UJJAL RANJAN JHA AND ANOTHER - PETITIONERS RAJESHWAR MISRA - PETITIONER ANAND JANHARI - PETITIONER VICE VICE-CHANCELLOR,B.H.U. VARANASI AND OTHERS - RESPONDENTS VICE-CHANCELLOR,B.H.U.,VARANASI AND OTHERS - RESPONDENTS VICE-CHANCELLOR,B.H.U. VARANSI AND OTHERS - RESPONDENTS VICE-CHANCELLOR,B.H.U. VARANSI AND OTHERS - RESPONDENTS VICE-CHANCELLOR,B.H.U. VARANSI AND OTHERS - RESPONDENTS VICE-CHANCELLOR,B.H.U. V [REFERRED TO]
D.S.M. PATNAIK AND OTHERS V. STATE OF ANDHRA PRADESH AND OTHERS [REFERRED TO]
G.B. MAHAJAN AND OTHERS V. JALGAON MUNICIPAL COUNCIL AND OTHERS [REFERRED TO]
JAMUNA PRASAD MUKHARIYA VS. LACHHI RAM [REFERRED TO]
RAI SAHIB RAM JAWAYA KAPUR VS. STATE OF PUNJAB [REFERRED TO]
RAMAN AND RAMAN LIMITED VS. STATE OF MADRAS [REFERRED TO]
SUPERINTENDENT CENTRAL PRISON FATEHGARH VS. RAM MANOHAR LOHIA [REFERRED TO]
T CAJEE VS. U JORMANIK SIEM ANOTHER [REFERRED TO]
BISHAN DEVI VS. STATE OF PUNJAB [REFERRED TO]
STATE OF KERALA VS. HAJI K HAJI K KUTTY NAHA [REFERRED TO]
DAMYANTI NARANGA THE HINDI SAHITYA SAMMELAN VS. UNION OF INDIA [REFERRED TO]
S M PANDIT VS. STATE OF GUJARAT [REFERRED TO]
NANHOO MAL VS. HIRA MAL [REFERRED TO]
P N KAUSHAL LAXMI NARAIN SHAM LAL VS. UNION OF INDIA [REFERRED TO]
OM PRAKASH SUD SHRI SHAMLAL KAPOOR PAWAN KUMAR SHARMA VS. STATE OF JAMMU AND KASHMIR [REFERRED TO]
JYOTI BASU VS. DEBI GHOSAL [REFERRED TO]
MOHANLAL TRIPATHI VS. DISTRICT MAGISTRATE RAI BAREILLY [REFERRED TO]
MOHINI JAIN VS. STATE OF KARNATAKA [REFERRED TO]
RAMA KANT PANDEY VS. UNION OF INDIA [REFERRED TO]
ANAND VARDHAN CHANDEL VS. UNIVERSITY OF DELHI [REFERRED TO]
SANJAY JAIN VS. STATE [REFERRED TO]