LAWS(ALL)-1963-5-7

MATA PRASAD Vs. DEWAKAR BHARTI

Decided On May 20, 1963
MATA PRASAD Appellant
V/S
DEWAKAR BHARTI Respondents

JUDGEMENT

(1.) This judgment governs the following writ petitions: 1. Writ Petition No. 273 of 1960 Mata Prasad v. Mahant Dewakar Bharti and Ors.

(2.) Writ Petition No. 276 of 1960 Baldeo Singh v. Matiant Dewakar Bharti and Ors.

(3.) Writ Petition No. 277 of 1960 Dhan Prasad Singh v. Mahant Dewakar Bharti and Ors.