REGENT COMPUTRONICS PVT. LTD.

Vishnu Kumari Appellant

V/S

SANDEEP KUMAR Respondents

Referred Judgements :-

SHEIKH NOOR VS. SHEIKH G. S. IBRAHIM(DEAD) BY LRS. [REFERRED TO]
GIRDHARI LAL VS. HUKAM SINGH [REFERRED TO]
DHURANDHAR PRASAD SINGH VS. JAI PRAKASH UNIVERSITY [REFERRED TO]
AMIT KUMAR SHAW VS. FARIDA KHATOON [REFERRED TO]
Bhim Sen Wadhwa VS. Om Prakash Batra and others [REFERRED TO]

JUDGEMENT

(1.) Heard Sri Praveen Kumar, learned counsel for the petitioner and Sri Puneet Bhadauria, learned counsel for the respondent No. 5.

(2.) Present petition has been filed seeking following relief:

(3.) Since only legal question is involved, therefore, with the consent of parties without inviting for affidavits, the matter is being decided at the admission stage itself.

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VISHNU KUMARI Vs. SANDEEP KUMAR

Referred Judgements :-

JUDGEMENT

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