LAWS(ALL)-2023-5-205

JAGDISH PRASAD GUPTA Vs. SUDHA MEHRA

Decided On May 19, 2023
JAGDISH PRASAD GUPTA Appellant
V/S
Sudha Mehra Respondents

JUDGEMENT

(1.) Heard Sri Atul Dayal, learned Senior Counsel, assisted by Sri Prakhar Tandon, learned counsel for the petitioners-defendants and Sri Sumit Srivastava, learned counsel for the respondents-plaintiffs.

(2.) Present petition has been filed seeking the following relief:

(3.) Since, only legal question is involved in this matter, therefore, with the consent of parties without inviting for affidavits, the matter is being decided at the admission stage itself.