USHA DEVI Vs. STATE OF U.P.

JUDGEMENT

(1.) Heard learned counsel for the petitioner and Shri Prashastha Puri, Advocate holding brief of Shri Nadeem Murtaza, learned counsel appearing on behalf of respondent no.2.

(2.) The case had been heard at length on 5/7/2023. On the request of learned counsel for the petitioner, the matter had been fixed for today.

(3.) Shri Salik Ram Yadava, learned counsel for the petitioner has been heard at length.