SALONI YADAV Vs. STATE OF U.P

JUDGEMENT

(1.) Supplementary affidavit sworn by the petitioner no. 1 filed today is taken on record.

(2.) Sri Deepak Dubey submits that he has filed his Vakalatnama on behalf of the informant in the office on 10/7/2023.

(3.) Heard Sri Mohd. Monis, learned counsel for the petitioners, Sri Deepak Dubey, learned counsel appearing for the informant and Sri G.P. Singh, learned A.G.A. appearing for the State respondents.