SOPHISTICATED INDUSTRIAL MATERIALS ANALYTIC LABS (P) LTD. Vs. U. P. STATE INDUSTRIAL DEVELOPMENT AUTHORITY

JUDGEMENT

(1.) Heard Mr. P. R. Sikka Advocate alongwith Mr. Nitin Chopra, the learned counsel for applicant and Mr. Ashish Agrawal, the learned counsel for respondents

(2.) Perused the record.

(3.) This arbitration application under Sec. 11 of the Arbitration and Conciliation Act, 1996 has been filed for appointment of an arbitrator to resolve the dispute between the parties.