MADAN KUMAR SINGH Vs. STATE OF U. P.

JUDGEMENT

(1.) With the consent of learned counsels for both the parties, these two petitions shall be heard together and disposed of with a common order.

(2.) Heard Sri Alok Kumar Yadav, learned counsel for the petitioner and Sri Satyendra Kumar Tripathi, learned Standing Counsel for the State-respondent nos.1 to 3.

(3.) Writ A No.29840 of 2010 has been filed seeking the following relief:-