(1.) Heard Mr. Umesh Vats and Mr. Balwant Singh, learned counsel for the petitioners; Mr. H.N. Singh, learned Senior Advocate assisted by Mr. Atul Kumar Shahi, learned counsel for respondent no.2 and Mr. Krishna Ji Shukla, Advocate, holding brief of Mr. N.K. Chatterjee, learned counsel for the Union of India.
(2.) By means of present writ petition, the petitioners have sought following reliefs:-
(3.) By means of an amendment application, which was allowed by this Court on 27/3/2023, further relief was added:-