ARUN KUMAR SINGHAL Vs. TARAWATI

JUDGEMENT

(1.) On 4/4/2023, this Court observed that if, the counsel for the opposite party will not remain present on the next date, the Court will proceed in absence of the opposite party.

(2.) Case called out. None present on behalf of the opposite party.

(3.) This Court is proceeding to hear the matter in the aforesaid circumstances.