LAWS(ALL)-2023-4-185

DIVAKAR DWIVEDI Vs. STATE OF U. P.

Decided On April 24, 2023
Divakar Dwivedi Appellant
V/S
STATE OF U. P. Respondents

JUDGEMENT

(1.) Heard Shri Adarsh Singh, learned counsel for the petitioner and Learned Standing Counsel for the State.

(2.) Petitioner is a judicial officer of the Higher Judicial Services of the rank of Additional District Judge.

(3.) On 4/6/2018, petitioner was sent as Legal Advisor to the Excise Commissioner, U.P. Allahabad (Prayagraj).