LAWS(ALL)-2023-1-8

DEVESH VERMA Vs. CHRIST CHURCH COLLEGE

Decided On January 02, 2023
Devesh Verma Appellant
V/S
Christ Church College Respondents

JUDGEMENT

(1.) This is an application seeking condonation of delay in filing appeal.

(2.) We have gone through the affidavit filed in support of the application.

(3.) The cause shown for the delay is sufficient.