(1.) Present appeal has been presented with a delay of 11 days. The same has been duly explained.
(2.) Cause shown is sufficient.
(3.) Delay is condone. Delay condonation application is allowed. Order on Appeal
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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