LAWS(ALL)-2023-7-180

SAGHIRA Vs. D. D. C.

Decided On July 31, 2023
Saghira Appellant
V/S
D. D. C. Respondents

JUDGEMENT

(1.) Heard Sri Shree Prakash Srivastava, learned counsel for petitioner and Sri Udayan Nandan, learned counsel for respondents.

(2.) Facts of the present case as curled out of the writ petition are as follows:

(3.) Two cases were considered by two independent Consolidation Officers having separate jurisdiction.