SHANI Vs. STATE OF U. P.

JUDGEMENT

(1.) List revised.

(2.) Heard Sri Vijay Shantam, learned counsel for the applicant and Sri Ajay Singh, learned A.G.A.-I for the State and perused the material on record.

(3.) Sri Ravindra Kumar, learned counsel for the first informant is not present even when the matter is taken in the revised list.