AMAR SINGH Vs. STATE OF U.P.

Referred Judgements :-

ASSOCIATED PROVINCIAL PICTURE HOUSES LTD. V. WEDNESBURY CORPORATION [REFERRED TO]
COUNCIL OF CIVIL SERVICE UNIONS V. MINISTER FOR THE CIVIL SERVICE [REFERRED TO]
STATE BANK OF INDIA AND OTHERS V. SAMARENDRA KISHORE ENDOW AND ANOTHER [REFERRED TO]
STATE OF ANDHRA PRADESH VS. S SREE RAMA RAO [REFERRED TO]
UNION OF INDIA VS. SARDAR BAHADUR [REFERRED TO]
SIRSI MUNICIPALITY VS. CEGELIA KOM FRANCIS TELLIS [REFERRED TO]
SUKHDEV SINGH THE OIL AND NATURAL GAS COMMISSION THE L 1 C LIMITED THE INDUSTRIAL FINANCE CORPN EMPLOYEES ASSOCIATION VS. BHAGATRAM SARDAR SINGH RAGHUVANSHI:THE ASSOCIATION OF CLASS II OFFICERS 0 N G C:SHYAM LAL SHARMA:THE INDUSTRIAL FINANCE CORPN [REFERRED TO]
UNION OF INDIA VS. J AHMED [REFERRED TO]
MANAGING DIRECTOR ECIL HYDERABAD VS. B KARUNAKAR [REFERRED TO]
RAM KISHAN VS. UNION OF INDIA [REFERRED TO]
B C CHATURVEDI UNION OF INDIA VS. UNION OF INDIA [REFERRED TO]
CHANDRA KISHORE JHA VS. MAHAVIR PRASAD [REFERRED TO]
HARESH DAYARAM THAKUR VS. STATE OF MAHARASHTRA [REFERRED TO]
DELHI ADMINISTRATION VS. GURDIP SINGH UBAN [REFERRED TO]
OM KUMAR VS. UNION OF INDIA [REFERRED TO]
DHANANJAYA REDDY VS. STATE OF KARNATAKA [REFERRED TO]
COMMISSIONER OF INCOME TAX MUMBAI VS. ANJUM M H GHASWALA [REFERRED TO]
INDIAN RAILWAY CONSTRUCTION COMPANY LIMITED VS. AJAY KUMAR [REFERRED TO]
PRABHA SHANKAR DUBEY VS. STATE OF MADHYA PRADESH [REFERRED TO]
RAM PHAL KUNDU VS. KAMAL SHARMA [REFERRED TO]
DAMOH PANNA SUGAR RURAL REGIONAL BANK VS. MUNNA LAL JAIN [REFERRED TO]
BHARAT FORGE CO LTD VS. UTTAM MANOHAR NAKATE [REFERRED TO]
MAHINDRA AND MAHINDRA LTD VS. N B NARAVADE [REFERRED TO]
NARENDRA MOHAN ARYA VS. UNITED INDIA INSURANCE CO LTD [REFERRED TO]
GOVERNMENT OF INDIA VS. GEORGE PHILIP [REFERRED TO]
PUSHPAK JYOTI VS. STATE OF U P [REFERRED TO]
DEEN DAYAL SHUKLA VS. STATE OF U P [REFERRED TO]
DEPUTY COMMISSIONER KVS VS. J.HUSSAIN [REFERRED TO]
UNION OF INDIA VS. P GUNASEKARAN [REFERRED TO]
ALLAHABAD BANK & ORS. VS. KRISHNA NARAYAN TEWARI [REFERRED TO]
GOHIL VISHVARAJ HANUBHAI VS. STATE OF GUJARAT & OTHERS [REFERRED TO]
KISAN SAHKARI CHINI MILLS LTD THRU GENERAL MANAGER & OTHERS VS. PRESIDING OFFICER LABOUR COURT LKO & ANR [REFERRED TO]
STATE OF KARNATAKA VS. N. GANGARAJ [REFERRED TO]
MUZAFFAR HUSAIN VS. STATE OF UTTAR PRADESH [REFERRED TO]
KRISHNA RAI (DEAD) VS. BANARAS HINDU UNIVERSITY [REFERRED TO]