LAWS(ALL)-2023-4-281

JOKHAI Vs. BOARD OF REVENUE

Decided On April 20, 2023
JOKHAI Appellant
V/S
BOARD OF REVENUE Respondents

JUDGEMENT

(1.) Heard Sri S.C. Varma, learned counsel for the petitioners, Sri O.P. Sharma, learned Additional Chief Standing Counsel appearing for respondent Nos. 1, 2 and 3 and Sri R.B. Tripathi, learned counsel appearing for respondent Nos. 5 to 9.

(2.) As is evident from the order dtd. 14/7/2021, Sri K.P. Verma, learned counsel represents respondent No. 4, however, despite the list being revised, he has not appeared.

(3.) This writ petition has been filed seeking quashing of the judgment and order dtd. 8/4/2021, passed by the Board of Revenue and the order dtd. 30/6/2016, passed by the respondent No. 2, Sub-Divisional Officer, Bhadohi.