LAWS(ALL)-2023-5-3

SANJAY KUMAR GARG Vs. AKHILESH PRATAP SINGH

Decided On May 12, 2023
Sanjay Kumar Garg Appellant
V/S
Akhilesh Pratap Singh Respondents

JUDGEMENT

(1.) Heard Shri Rakesh Kumar, learned Senior Counsel assisted by Shri Tanzeel Ahmad, learned counsel for the plaintiffs-petitioners, Shri A.K. Gaur, learned Senior Counsel assisted by Shri Devendra Kumar Yadav, learned counsel appearing on behalf of contesting-respondents and Shri Ashish Mishra, learned counsel who was requested to appear on behalf of District Judge, Aligarh.

(2.) The present petition under Article 227 has been filed by the petitioners, challenging the order dtd. 11/4/2023 passed by the District Judge, Aligarh in Transfer Application No. 116 of 2023 (Akhilesh Pratap Singh Vs. Sanjay Kumar Garg and others).

(3.) It is stated in the petition that the petitioners have instituted a Civil Suit No. 50 of 1998 for specific performance of contract. The aforesaid suit was dismissed by Additional Civil Judge (Senior Division), Court No. 1, Aligarh by judgment and decree dtd. 23/9/2022.