UDAY SINGH Vs. STATE OF U. P.

JUDGEMENT

(1.) Heard Shri Munna Tiwari, learned counsel for the petitioner and Shri Abhinav Chandra, learned Standing Counsel for the State.

(2.) On 16/12/2022, this Court passed the following order;

(3.) Today, learned Standing Counsel states on instruction that a first information report has been lodged and final report has also been submitted.