LAWS(ALL)-2023-2-94

ANEES KHAN Vs. STATE OF U.P.

Decided On February 21, 2023
ANEES KHAN Appellant
V/S
STATE OF U.P. Respondents

JUDGEMENT

(1.) Heard Sri Madhusudan Dixit holding brief of Sri Atul Kumar Singh, learned counsel for the petitioner and learned Standing Counsel of State-respondents and Sri Jai Bahadur Singh, learned counsel for the respondent no.3.

(2.) Learned Standing Counsel has filed today a counter affidavit by means of personal affidavit of the respondent no. 2 dtd. 19/2/2023, which is taken on record.

(3.) The writ petition has been filed by the petitioner praying for the following relief: