REGENT COMPUTRONICS PVT. LTD.

RAMA DEVI Appellant

V/S

DEPUTY DIRECTOR OF CONSOLIDATION, HARDOI Respondents

Referred Judgements :-

RATI RAM V. RAJVIR [REFERRED TO]
GAFOORA VS. DEPUTY DIRECTOR OF CONSOLIDATION MEERUT [REFERRED TO]
NARENDER SINGH VS. JAI BHAGWAN [REFERRED TO]
RAM SUNDER RAM VS. UNION OF INDIA [REFERRED TO]
N. MANI VS. SANGEETHA THEATRE [REFERRED TO]

JUDGEMENT

(1.) Heard Sri Anurag Shukla, Advocate, counsel for petitioner, Sri Anurag Narayan Srivastava, Advocate, counsel for the Respondent No. 5 and Sri Hemant Kumar Pandey, Learned standing counsel.

(2.) In view of the order proposed to be passed by this Court, notice to other private-respondents is dispensed with.

(3.) The present petition has been filed for the following main reliefs:-

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RAMA DEVI Vs. DEPUTY DIRECTOR OF CONSOLIDATION, HARDOI

Referred Judgements :-

JUDGEMENT

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