LAWS(ALL)-2023-8-150

JITENDRA KUMAR TIWARI Vs. STATE OF U. P.

Decided On August 09, 2023
JITENDRA KUMAR TIWARI Appellant
V/S
STATE OF U. P. Respondents

JUDGEMENT

(1.) Heard Dr. L.P Misra, learned Senior Counsel assisted by Ms. Arti Bali, learned counsel for the petitioners and Sri. Pankaj Patel, learned Additional CSC for respondent - State.

(2.) At the very outset, learned Senior Counsel for the petitioners requested for withdrawal of prayer (a) to the writ petitions, which is being quoted as under:

(3.) Accordingly, prayer (a) to the writ petitions is dismissed as withdrawn.