AKHILESH SINGH Vs. STATE OF U. P.

Referred Judgements :-

HIMMATLAL HARILAL MEHTA VS. STATE OF MADHYA PRADESH [REFERRED TO]
A V VENKATESWARAN COLLECTOR OF CUSTOMS BOMBAY VS. RAMCHAND SOBHRAJ WADHWANI [REFERRED TO]
COLLECTOR OF CUSTOMS AND EXCISE COCHIN VS. A S BAVA [REFERRED TO]
ISHA BEEVI ON BEHALF OF THE MINOR UMAIBEN BEEVI T K USMAN MUSALIAR VS. TAX RECOVERY OFFICER AND ADDITIONAL P A TO COLLECTOR QUILON:TAX RECOVERY OFFICER QUILON [REFERRED TO]
FELDOHFAUTO AND GAS INDUSTRIES LIMITED VS. UNION OF INDIA [REFERRED TO]
PARADIP PORT TRUST VS. SALES TAX OFFICER [REFERRED TO]
WHIRLPOOL CORPORATION VS. REGISTRAR OF TRADE MARKS MUMBAI [REFERRED TO]
STATE OF TRIPURA VS. MANORANJAN CHAKRABORTY [REFERRED TO]
GURUVAYUR DEVASWOM MANAGING COMMITTEE VS. C K RAJAN [REFERRED TO]
STATE OF H P VS. GUJARAT AMBUJA CEMENT LTD [REFERRED TO]
L K VARMA VS. H M T LTD [REFERRED TO]
M P STATE AGRO INDUSTRIES DEVELOPMENT CORPORATION LTD VS. JAHAN KHAN [REFERRED TO]
DHAMPUR SUGAR MILLS LTD VS. STATE OF U P [REFERRED TO]
BCPP MAZDOOR SANGH VS. N T P C [REFERRED TO]
RAJASTHAN STATE ELECTRICITY BOARD VS. UNION OF INDIA [REFERRED TO]
COMMITTEE OF MANAGEMENT VS. VICE CHANCELLOR [REFERRED TO]
GODREJ SARA LEE LTD VS. ASST COMMISSIONER [REFERRED TO]
UNION OF INDIA VS. TANTIA CONSTRUCTION PVT LTD [REFERRED TO]
EXECUTIVE ENGINEER VS. SRI SEETARAM RICE MIL [REFERRED TO]
STATE OF M.P. VS. SANJAY NAGAYACH [REFERRED TO]
UNION OF INDIA VS. MANGAL TEXTILE MILLS INDIA PRIVATE LIMITED [REFERRED TO]
UNION OF INDIA (UOI) AND ORS. VS. SHRI KANT SHARMA AND ORS. [REFERRED TO]