(1.) This writ petition is pending before this Court since 1977.
(2.) Facts of present case are that :-
(3.) The Consolidation Officer has framed following issues :
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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