(1.) Heard learned Counsel for the parties.
(2.) The explanation for the delay furnished in the Affidavit accompanying the delay condonation Application is found to be satisfactory.
(3.) Accordingly, the delay is condoned.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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