PRAVEEN KUMAR MISHRA Vs. GAURAV MISHRA

JUDGEMENT

(1.) Heard Sri Pankaj Agarwal, learned counsel for petitioner and Sri Anoop Trivedi, learned Senior Counsel assisted by Sri Ramesh Chandra Agrahari, learned counsel for respondents.

(2.) Present petition has been filed seeking following relief:-

(3.) Since, only legal question is involved in the present petition, therefore, with the consent of parties, without inviting for affidavits, petition is being decided at the admission stage itself.